Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(7)(f) in The Industrial Disputes (Rajasthan Amendment) Act, 1984 (f)the existing sub-sections (6) and (7) shall respectively be renumbered as sub-section (8) and (9) thereof; and