Section 54(1) in The Goa, Daman and Diu Public Health Act, 1985
(1)No person who knows that he is suffering from an infectious disease specified in this Chapter shall expose other persons to the risk of infection by his presence or conduct in -(a)any market, college, playground, or such other place, or(b)theatre or other place of entertainment or assembly, or(c)any hotel, hostel, boarding house, choultry, rest-house or club, or(d)any factory or shop.Explanation :- A person shall be deemed to know that he is suffering from an infectious disease within the meaning of this sub-section if he has been informed by the Health Officer or any other officer of the Public Health Department of the Government or of a local authority, not below the rank of Health or Sanitary Inspector or a Medical Practitioner that he is so suffering.
