Bombay High Court
Venutai Vishnu Bhadange vs The State Of Maharashtra Through Its ... on 2 March, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
1/11 906 to 911-WP-1919-2023 @ Ors.doc
PURTI IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PRASAD
PARAB CIVIL APPELLATE JURISDICTION
Digitally signed by
PURTI PRASAD
WRIT PETITION NO. 1919 OF 2023
PARAB
Date: 2023.03.04
11:08:41 +0530
Syed Wajid Ali Shah Kadri and Ors. ....Petitioners
V/s.
The State of Maharashtra,
Through Principal Secretary,
Revenue and Forest Department
and Ors. ...Respondents
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IN
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CIVIL APPLICATION (ST) NO. 17856 OF 2016
IN
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ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3983 OF 2022
Varuna Shrikant Tambe and Ors. ....Petitioners
V/s.
The State of Maharashtra and Ors. ...Respondents
----
Dr. Milind Sathe, Senior Advocate a/w Mr. Jaydeep Deo for Petitioner in WP
No. 4009 of 2018.
Mr. V.A Gangal a/w Ms. Shweta Parab for Petitioners in WP Nos.
9477/2016, 12457/2016, 9171/2016, 9507/2016, CAW (ST) No.
17821/2016, WP No. 9536/2016, CAW (ST) No.17856/2016, WP Nos.
9501/2016, 9586/2016, 10986/2016, 9506/2016, 9168/2016, 8410/2015,
1856/2016, 12460/2016, 11524/2016, 12455/2016, 4368/2019.
Mr. Saket Mone a/w Mr. Shrey Shah i/b Vidhii Partners for Petitioner in WP
No.12861/2018.
Mr. Nitin V. Gangal a/w Mr. Ashok D. Kadam i/b Vinaykumar Khatu for
Petitioner in WP No.1919/2023.
Mr. Advait Sethna a/w Mr. Bharadwaj and Mr. Pranil Sonawane for Union of
India in WP Nos.6933/17, 7288/17, 11753/16 and 234/18.
Mr. Jagdish G. Aradwad (Reddy) for Petitioner in WP No.2839/2022.
Mr. Uroosa Shaikh i/b Mr. Anish Khandekar for Petitioner in WP No. 344/
2022.
Mr. Kishor S. Patil a/w Mr. Amol P. Mhatre for Petitioner in WP No. 12225/
2018.
Purti Parab
9/11 906 to 911-WP-1919-2023 @ Ors.doc
Mr. Rohan Savant a/w Mr. Laxman Jain i/b Mr. Yogesh Adhia for Petitioner
in WP No. 11126/2017.
Ms. Vishakha Shelar h/f Mr. Pratap Patil for Petitioner in WP No. 4682/22.
Mr. Atharva Dandekar i/b Mr. Sagar Bhadare for Petitioner in WP No.
6776/2019.
Mr. Mandar Limaye for Respondent No. 1 in WP No. 6776/2019.
Mr. Anirudh Hariani a/w Mr. Sourasubha Ghosh a/w Mr. Anirban Sen and
Ms. Sanaya Patel i/b Induslaw for Respondent Nos. 2 & 3 in PIL (L) No.
10935/2017.
Mr. Sukand R. Kulkarni for Petitioners in WP Nos. 3120/2018, 2817/2018,
5805/2019,3120/2018, 7595/209,5784/2019, 9756/2016, 10334/2016,
5802/2019, WP (ST) Nos. 22387/2017, 22383/2017, WP Nos. 2357/2017,
9467/2017,11487/2015, 29/2020, 6963/2018, 12667/2018, 11903/2018,
8410/2015, 1946/2016,8861/2017, 3938/217, 7581/2017, 11594/2015,
12757/2017, 13116/2017.
Mr. Nitin V. Gangal a/w Mr. Ashok D. Kadam for Petitioner in WP
No.5604/2022.
Mr. Kezer Kharawala i/b Lex Juris for Petitioner in WP Nos.4229/2019 &
4919/2019.
Mr. Anilkumar Patil a/w Mr. Tushar Sonawane and Ms. Pooja Satpute for
Petitioner WP(ST) No.1733/2023.
Mr. R. M. Haridas a/w Mr. Tushar Sonawane for Applicant in IA(ST) No.
22265/2022.
Mr. Suyash S. Sule i/b Mr. Drupad Patil for Petitioners in WP No.
3118/2017, 7213/2022, 4874/2019 and WP(ST) No.22989/2022.
Mr. Vishal Kanade a/w Ms. Roopadaksha Basu, Ms. Heenal Wadhwa for i/b
The Law Point for Petitioner in WP No. 10475/2018.
Mr. Sandeep Raman h/f Mr. Advait Sethna i/b Mr. Anil Yadav for
Respondent No. 4 - Union of India in WP No. 10475/2018.
Mr. R.S. Apte, Senior Advocate i/b Mr. Mandar Limayae for Petitioner in WP
No. 10245/2018.
Purti Parab
10/11 906 to 911-WP-1919-2023 @ Ors.doc
Mr. Bharat Jain a/w Mr. Yash Modi i/b Economic Laws Practice for Petitioner
in WP No. 10986/2016.
Mr. Ashok T. Gade a/w Mr. Navin Rathod for Petitioner in WP No.
12721/2019.
Mr. Rajesh Datar for Petitioner in WP No. 9240/2017.
Mr. Harshad Bhadbhde for Petitioner in WP No. 8397/2018.
Mr. R.D. Soni a/w Mr. Sujay Gawade and Ms. Mudita Pawar i/b Shree & Co.
for Petitioner in WP No. 200/2021.
Mr. Zoeb Cutlerywala a/w Mr. Vikram Kamath i/b Phonix Legal for
Respondent No. 9 in WP No. 200/2021.
Mr. D. P. Singh for Respondent No. 7 in WP No. 200/2021.
Ms. Seema S. Dighe h/f Mr. Priyal G. Sarda for Petitioner in WP No.
885/2018.
Dr. B. B. Saraf - A.G. a/w Mr. P. P. Kakade - G.P., Mr. A. M. Kulkarni - 'A' Panel,
Mr. A. I. Patel - Addl. G.P., Mr. K. S. Thorat - A.G.P. for State-Respondent in
all connected matters.
WRIT PETITION NO. 3983/2022
Mr. Siddharth Joshi a/w Mr. Sunil Gangan, Mr. Swapnil Shikhare i/b RMG
Law Associates for Petitioners.
Ms. Anusha P. Amin for Respondent No. 2 (UOI).
Ms. Naveena Kumari for Respondent No. 5 (UOI, Ministry of Environment &
Forest).
Dr. B.B. Saraf - A.G. a/w Mr. Manish Upadhye, AGP for State / Respondent.
----
CORAM : K.R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 2nd MARCH 2023 P.C. :
1. Stand over to 6th April 2023 for final hearing (FOB). If the matters are not concluded, it will be continued on 13th April 2023.
Purti Parab 11/11 906 to 911-WP-1919-2023 @ Ors.doc
2. Each petitioner shall provide two complete sets of all pleadings including copies of the orders passed in the petitions to the office of the Government Pleader within one week from today.
(RAJESH S. PATIL, J.) (K.R. SHRIRAM, J.) Purti Parab