Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Khadi Mark Regulations, 2013 16. Office of Committee. - The office of the Central Khadi Mark Committee shall be at the headquarters of the Commission and the office of the Zonal Khadi Mark Committee shall be at the headquarters of the concerned zone.
