Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(i) in Meghalaya Excise (Amendment) Act, 1974 (i)in Clause (12a) the full stop "(.)" occurring at the end of the clause shall be deleted, thereafter the words "other than tari and pachwai" shall be added followed by a full stop "(.)";
