Himachal Pradesh High Court
Deepak Rai vs . State Of H.P. on 15 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Deepak Rai Vs. State of H.P. .
Cr.MPM No. 1162 of 2022 15.06.2022 Present: Mr. Rajesh Verma, Advocate, for the petitioner.
M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocate Generals with M/s Amit Dhumal, Deputy Advocate General and Manoj Bagga, Assistant Advocate General, for the respondent.
r to When this case was taken up for consideration, the Court stands informed that the case of the other co-accused, namely, Sh. Gurnam Singh, is listed before the Hon'ble Coordinate Bench of Hon'ble Mr. Justice Vivek Singh Thakur.
In this view of the matter, let this case be listed before the said Hon'ble Coordinate Bench, at the pleasure of Hon'ble the Chief Justice.
(Ajay Mohan Goel) Judge June 15, 2022 (vinod) ::: Downloaded on - 15/06/2022 20:05:21 :::CIS