Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(14)(f) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(f)any person, who is liable to pay to the owner rent, damage or any kind of payment for the use and occupation of any land.