Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(1) in The Delhi School Education Act, 1973 (1)The Administrator may regulate education in all the schools in Delhi in accordance with the provisions of this Act and the rules made thereunder.
