Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in The Rajasthan Silicosis Rules, 1955 13. Application of General Clauses Act. - Unless the context otherwise requires, the provisions of the General Clauses Act, 1897 of the Central Legislature shall apply to the interpretation of these rules as they apply to the interpretation of a Central Act.
