Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199(1)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(1)(b) in The Goa Panchayat Raj Act, 1994

(b)the measures needed to improve the financial position of the [Zilla Panchayats, Taluka Panchayats and Panchayats] [Substituted by the Amendment Act 8 of 1999.];