Section 15(3) in Nagaland Registration of Births and Deaths Rules, 1972
(3)The Registrar for a Municipality with a population more than................shall send to the Chief Registrar in Form No. 14 a weekly return of births and deaths within 7 days of the expiry of the week to which the information relates, and in Form No. 15 a monthly return of births and deaths by the end of the month following the month to which the information relates.
