Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(c) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(c)In respect of any period of employment during leave preparatory to retirement, he shall earn leave at the rate of 21/2 days per month.