Punjab-Haryana High Court
Haryana Urban Development Authority ... vs Sat Pal And Others on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3602 of 2010 (O&M)
(L.A.C. No. 161 of 2006)
Haryana Urban Development Authority and another
..Appellants
Versus
Sat Pal and Others ..Respondents
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.V. Sharma, Senior Advocate with Ms. Shivani Sharma, Advocate for HUDA.
None for the land owners.
Mr. H.S. Hooda, Advocate General, Haryana with Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.
(RAJESH BINDAL) 23.01.2012 JUDGE Poonam (II)