Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Uttar Pradesh - Subsection

Section 381(3) in The General Rules (Civil), 1957

(3)
(a)Fees payable for searches and for the inspection of records, books and registers;
(b)Process fees.