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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Odisha - Subsection

Section 198(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)the height of every tower scaffold used in building or other construction work is not more than eight times, the lesser of a base dimension of such scaffold;