Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Veterinary Council Rules, 1988 12. Fee for restoration of a name. - The fee for restoration of a name removed from the State Veterinary register under section 49 of the Act shall be Rs. 25/-.
