Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(o) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (o)"Heritage Officer" means an officer of the Department of Heritage of the Government not lower in rank than Assistant Director of the department;
