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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Telangana - Subsection

Section 378(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)to adopt and maintain any existing or projected sub-way, bridge, viaduct or arch, and the approaches thereto, and may accordingly adopt and maintain such subway, bridge, viaduct or arch and approaches as parts of public streets or as property vesting in the Corporation, or