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[Cites 0, Cited by 0] [Section 6F(2)] [Section 6F] [Entire Act]

Union of India - Subsection

Section 6F(2)(b) in Income Tax Rules, 1962

(b)"cash book" means a record of all cash receipts and payments, kept and maintained from day-to-day and giving the cash balance in hand at the end of each day or at the end of a specified period not exceeding a month;