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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(3)No medical geneticist or a medical practitioner or any other person shall carry out or assist in carrying out or cause to be carried out either himself or through his assistants, agents or associates any pre natal diagnostic techniques at a place other than genetic clinic, genetic laboratory or genetic counselling centre registered under this Act.