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State of Chattisgarh - Section

Section 18 in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

18. Authentication of Orders and other instruments of the Regulatory Commission.

- All orders and decisions of the Commission shall be authenticated by the signature of the Secretary and till Secretary is appointed by the Chairman or any person authorized by the Chairman in this behalf, and all other instruments issued by the Commission shall be authenticated by a signature of the Secretary and till Secretary is appointed by the Chairman or any other person of the Commission authorized in a like manner in this behalf.