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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Gujarat - Subsection

Section 110(c) in The Gujarat Co-Operative Societies Act, 1961

(c)to sell the immovable and movable property and actionable claims of the society by public auction or private contract, with power to transfer the whole or part thereof to any person or body corporate, or sell the same in parcels;