Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 31 in The Air (Prevention and Control of Pollution) Assam Rules, 1991

31. Form of notice.

- A notice under sub-section (3) of Section 26 shall be in Form IV.