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[Cites 0, Cited by 0] [Section 329] [Entire Act]

NCT Delhi - Subsection

Section 329(5) in The New Delhi Municipal Council Act, 1994

(5)No person shall, in any area specified in any declaration published under sub-section (4) use any premises for any of the purposes referred to in section 327 specified in the declaration and the Chairperson shall have the power to stop the use of any such premises by such means as he considers necessary.