Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

18. Authority for conducting the examination and Syllabus.

(1)The examination shall be conducted by the Commission in accordance with the syllabus prescribed in Schedule II:Provided that the syllabus may be revised by Government from time to time as it may deem fit in consultation with the Commission.
(2)Subject to the provisions of sub-rule (1) the Commission may in consultation with Government, hold a combined examination for direct recruitment to the Service excluding the post of Asstt. Publicity Officer and Publicity Officer and to any other service or services.