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[Cites 0, Cited by 0] [Section 68B(1)] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(1)(a) in The Employees' Provident Funds Scheme, 1952

(a)[ for purchasing a dwelling house/ flat, including a flat in a building owned jointly with others (outright or on hire purchase basis), or for constructing a dwelling house including the acquisition of a suitable site for the purpose from the Central Government, the State Government, a co-operative society, an institution, a trust, a local body or a Housing Finance Corporation (hereinafter referred to as the agency/ agencies); or [Substituted by G.S.R. 549(E), dated 3.10.1981 (w.e.f. 3.10.1981).]