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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(b) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)the room or rooms used as creche shall be soundly constructed and all the walls and roof thereof shall be heat-resisting materials and shall be water-proof;