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State of Uttar Pradesh - Section

Section 16 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

16. Service of notice [Rule 110 (2), U.P.Z.A. & L.R. Rules].

- The notice shall be served personally on the members of the Bhumi Prabandhak Samiti. If it is not possible to serve the notice on any member personally, service on any adult male member of his family and if that be also not possible, affixation of the notice at a conspicuous place at the residence of the member, shall be sufficient.