Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] State of Telangana - Section Section 3 in Telangana Town-Planning Act, 1920 3. [ [Section 3 was omitted by Madras Act II of 1930.] [XXX]
