Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Mineral Conservation and Development Rules, 2017

(3)The log books may be maintained in electronic form or in hard copy and shall be made available to the authorised officer on demand.