Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Jammu-Kashmir - Subsection Section 60(3) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 (3)The District Level Inspection Committee constituted under section 36 of the Act shall also function as the District Advisory Board.
