Section 1122(b) in Police Regulations, Bengal , 1943
(b)They should be in the following schedule form and not in narrative:-(i)Special Report No. _________ , and year with police-station case No. _________ and date _________.(ii)Date of occurrence.(iii)Place of occurrence and distance and direction from police-station with the name of the complainant (not informant).(iv)Section (this will show attempt, preparation, assembly or aggravated forms of dacoity).(v)Modus operandi, e.g., method of effecting entry, weapons and lights carried, dress, disguise, warcries, language, torture, cautions and signs for departure, any peculiar methods adopted, such as the use of chemicals in opening iron safes, etc.(vi)Result of the case.(vii)Names with parentage and residence (village, police-station and district) of persons concerned or reasonably suspected. Name of gang or gangs responsible, if known, shall be mentioned in block letters.(viii)Cross-reference to any other case in which the accused have been concerned.