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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(b) in International Institute of Information Technology (IIIT) University Act, 2013

(b)to provide for instruction and research in the fields of engineering, technology, management, education, sciences and arts, or other fields of knowledge related to information technology, as the Institute may deem fit, and for the advancement of learning, dissemination and creation of knowledge in such fields;