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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(e) in Tamil Nadu Panchayats Act, 1994

(e)plant any tree on any public road or other property vesting in or belonging to a Village Panchayat or a Panchayat Union Council; or