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[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(9)(b) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(b)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition. A service counter, if provided, shall have a top of smooth and impervious material. Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.