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[Cites 0, Cited by 1] [Section 80(2)] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(2)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)with the sanction of the Corporation the Commissioner may lease, sell or otherwise convey any immovable property belonging to the Corporation.