Supreme Court - Daily Orders
Syed Mohd Baquir Ali Meerza vs Syed Mohd Abbas Ali Meerza . on 14 January, 2015
Bench: Ranjan Gogoi, R.K. Agrawal
1
CHAMBER MATTER SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.....2015
D. NO.34589/2014
IN
CIVIL APPEAL NO.8129 OF 2009
SYED MOHD.BAQUIR ALI MEERZA Petitioner(s)
VERSUS
SYED MOHD. ABBAS ALI MEERZA AND ORS. Respondent(s)
[WITH APPLN. FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
AND OFFICE REPORT]
WITH
R.P.(C) NO. 2864/2014 IN C.A. NO. 8130/2009
(WITH OFFICE REPORT)
Date : 14/01/2015 These cases were circulated today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
By Circulation
UPON perusing papers the Court made the following
O R D E R
REVIEW PETITION (C) NO.....D. NO.34589/2014 IN C.A. NO.8129/2009 Permission to file review petition is declined.
REVIEW PETITION (C) NO.2864/2014 IN C.A. NO.8130/2009 The review petition is dismissed in terms of the signed order.
Signature Not Verified[VINOD LAKHINA] [ASHA SONI] Digitally signed by COURT MASTER COURT MASTER Vinod Lakhina Date: 2015.01.15 12:43:37 IST Reason:
[SIGNED ORDER IS PLACED ON THE FILE] 1 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. OF 2015 D.NO.34589/2014 IN CIVIL APPEAL NO.8129 OF 2009 SYED MOHD.BAQUIR ALI MEERZA ...PETITIONER VERSUS SYED MOHD. ABBAS ALI MEERZA AND ORS. ...RESPONDENTS WITH REVIEW PETITION (CIVIL) NO.2864 OF 2014 IN CIVIL APPEAL NO.8130 OF 2009 [AFSHAN MEERZA & ORS. VS. STATE OF WEST BENGAL AND ORS.] ORDER REVIEW PETITION (C) NO.....D. NO.34589/2014 IN C.A. NO.8129/2009 Permission to file review petition is declined.
REVIEW PETITION (C) NO.2864/2014 IN C.A. NO.8130/2009 This Review Petition has been filed against the order dated 13th August, 2014 whereby the appeal was dismissed. 2
We have perused the Review Petition as well as the grounds in support of the Review Petition. In our opinion, no case for review of order dated 13th August, 2014 is made out. Consequently, the review petition is dismissed.
....................,J. (RANJAN GOGOI) ....................,J.
(R.K. AGRAWAL) NEW DELHI JANUARY 14, 2015