Himachal Pradesh High Court
Niac Limited vs . Master Abhinav & Anr. on 13 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
NIAC Limited Vs. Master Abhinav & Anr.
CMP(M) No.1474 of 2022 .
13.06.2023 Present: Mr. B.M. Chauhan, Senior Advocate with Mr. Amit Himalvi, Advocate, for the applicant/ petitioner.
None for respondents No.1 and 2. Mr. Devashish Kainthla, Advocate, for respondent No.4.
Respondent No.4 stands served. Learned counsel appearing for the applicant/petitioner seeks more time to take steps for bringing on record the legal representatives of deceased respondent No.3. Let the needful be done now within three weeks.
List on 05.07.2023.
Jyotsna Rewal Dua
June 13, 2023 Judge
Mukesh
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