Delhi High Court - Orders
Kishan Kumar Goel And Anr vs Union Of India & Ors on 16 February, 2022
$~9 & 17 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
9
+ W.P.(C) 1867/2022 & CM APPL. 5349/2022
KISHAN KUMAR GOEL AND ANR ..... Petitioner
Through: Mr. Tarun Agarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Additional Standing Counsel for
GNCTD.
17
+ W.P.(C) 812/2022 & CM APPL. 2298/2022
BHUPINDER CHAWLA ..... Petitioner
Through: Mr. Tarun Agarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Additional Standing Counsel for
GNCTD.
Mr. Wajeeh Shafeeq, Standing
Counsel with Ms. Ramsha Shan and
Ms. Sabika Ahmad, Advocates for
DWB.
18
+ W.P.(C) 850/2022 & CM APPL. 2403/2022
OVAIS SAQIB ..... Petitioner
Through: Mr. Tarun Agarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Additional Standing Counsel for
GNCTD.
Mr. Wajeeh Shafeeq, Standing
Counsel with Ms. Ramsha Shan and
Ms. Sabika Ahmad, Advocates for
DWB.
W.P.(C) 1867/2022 and connected matters Page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:16.02.2022
22:29:27
19
+ W.P.(C) 878/2022 & CM APPL. 2506/2022
SARDAR MANJIT SINGH ..... Petitioner
Through: Mr. Tarun Agarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Additional Standing Counsel for
GNCTD.
Mr. Wajeeh Shafeeq, Standing
Counsel with Ms. Ramsha Shan and
Ms. Sabika Ahmad, Advocates for
DWB.
20
+ W.P.(C) 906/2022 & CM APPL. 2567/2022
SATPAL ..... Petitioner
Through: Mr. Tarun Agarwal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Additional Standing Counsel for
GNCTD.
Mr. Wajeeh Shafeeq, Standing
Counsel with Ms. Ramsha Shan and
Ms. Sabika Ahmad, Advocates for
DWB.
ORDER
% 16.02.2022 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 23.02.2022.
By Order (COURT MASTER) FEBRUARY 16, 2022/sn W.P.(C) 1867/2022 and connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:16.02.2022 22:29:27