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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(1)(c) in Multi State Co-Operative Societies Act, 1984

(c)any dispute required under Section 74 to be referred to the Central Registrar: and (d) any matter concerning the winding up and the dissolution of a multi-State co-operative society.