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State of Uttar Pradesh - Section

Section 15 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

15. Ballot papers in respect of more than one committee.

- Where poll has been taken for more than one committee together and the ballot papers for all such committee have been put in the same ballot box, the Adhyaksha shall before proceeding to take action as described in clauses (b) and (c) of sub-rule (2) of Rule 12, separate the ballot papers relating to each of such committee from those for the others. Each such lot shall then be dealt with separately in accordance with the provisions of Rules 12, 13 and 14.