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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)an ambulance room referred to in clause (a) or clause (b) is equipped with the articles specified in Schedule (IV), annexed to these rules;