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Calcutta High Court (Appellete Side)

The State Of West Bengal & Ors vs Mita Majumdar & Ors on 25 August, 2022

      25.08.22
239   Ct. No.11
       Sws.M
                                     MAT 1023 of 2021
                                          with
                                      CAN 1 of 2022

                               The State of West Bengal & Ors.
                                             vs.
                                   Mita Majumdar & Ors.

                         Mr. Suman Dey
                                           .....for the Appellants
                         Ms. Debjani Sengupta
                         Ms. Koyel Bag
                         Ms. Shahina Haque
                         Mr. Abhijit Chatterjee
                                       ....for the respondents

Party/Parties is/are represented in the order of their name/names as printed above in the cause-title.

Parties place their opening submissions. Parties seek an opportunity to address this Court further with appropriate instructions on the next date.

Accordingly, let the matter appear under the same heading 'Application' (Group-II) in the Combined Monthly List of September, 2022.

All parties to act on a server copy of this order downloaded from the official website of this Court. (Lapita Banerji, J.) (Subrata Talukdar, J)