(1)Any person or persons specified in rule 6, desiring to purchase a Certificate, shall present an application in a Form A either in person or through an authorised agent of the small savings schemes at a Post Office or Bank.(2)Payment for the purchase of a Certificate may be made to a Post Office or Bank in any of the following modes, namely:-(i)by cash; or(ii)by locally executed cheque, pay order or demand draft drawn in favour of the Post Master; or(iii)by presenting a duly signed withdrawal form or cheque together with the passbook for withdrawal from Savings Account standing in credit of the purchaser at the same Post Office or Bank.
