Allahabad High Court
Dr. Mahaveer Singh (Dr. M.B. Singh) vs U.P. State Public Service Tribunal And 2 ... on 4 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 40048 of 2014 Petitioner :- Dr. Mahaveer Singh (Dr. M.B. Singh) Respondent :- U.P. State Public Service Tribunal And 2 Others Counsel for Petitioner :- R.C. Singh Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Dinesh Maheshwari,J.
On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents. Learned Chief Standing Counsel has accepted notice on behalf of respondents. Counter affidavit may be filed by the next date.
List this petition after six weeks.
It is made clear that this court has not granted any stay as on date.
Order Date :- 4.8.2014
M.A.A.
(Dinesh Maheshwari, J.) ( S.K. Singh, J.)