Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 34 in The Sikkim Prisons Act, 2007

34. Medical Care Unit.

In every prison there shall be a Medical Care Unit or a proper place for reception of sick prisoners.