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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(i) in Assam Money Lenders Act, 1934

(i)[ The form and manner in which the money-lenders shall keep account and furnish the same in the borrower under sub-section (1) of section 6; [Substituted by Assam Act No. 18 of 1969, dated 27.8.1969.]