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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(1)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)taking the representation, if any, submitted by the party charged under clause (i) into consideration and recording a finding on each imputation of misconduct or misbehaviour.