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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(a) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(a)permanent place of his residence and the place where he ordinarily resides and earns his livelihood specifying the name of the Village Tehsil, District and State;