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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)A duplicate of the Chief Electrical Inspector's certificate may be granted by the Chief Electrical Inspector on payment of a fee of Rs. 25, provided that the application is submitted through the licensing authority.